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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Uttar Pradesh - Subsection

Section 19(2) in The U.P. Avas Evam Vikas Parishad (Raising of Loans) Rules 1972

(2)The debentures shall be issued in Form 'A' appended to these rules. The Board shall make its own arrangement for the supply of paper required for printing its debenture forms.Note. - The paper used should have a special and distinctive water mark and be of a tough and durable character and all precautions shall be taken regarding security in the numbering of debentures.