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[Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act]

Union of India - Subsection

Section 18(1)(a) in National Waterways, Safety Of Navigation And Shipping Regulations, 2002

(a)take all precautions required to exercise vigilance and to avoid damage to the vessel, installations in the national waterway and avoid causing obstructions to shipping and navigation;