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[Cites 0, Cited by 0] [Section 48] [Entire Act]

State of Telangana - Subsection

Section 48(3) in Sri Konda Laxman Telangana State Horticultural University Act, 2007

(3)The University shall furnish statements of accounts, reports and other particulars to the Government relating to any grant made by the Government and shall take such action and furnish such statements, accounts, reports and other particulars relating to the utilization of any grant within such time and manner as the Government may direct.