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State of West Bengal - Section

Section 67 in The Calcutta Improvement Act, 1911

67. Power of Board to retain service passages. -

Notwithstanding anything contained in section 65 or section 66, the Board may retain any service passage which they have laid out for sanitary purposes, and may enter into an agreement with the Corporation or any other person for the supervision, repair, lighting and general management of any passage so retained.