Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Haryana - Section

Section 30 in Regular Licence under Haryana Electricity Regulatory Reforms Act

30.

HVPN proposes to modify the definition of "Grid Code". However, it does not explain the significance of the proposed change or provide any justification, and, therefore, the proposed change is rejected.