Madras High Court
I.Sumathi vs The District Collector on 13 September, 2022
Author: R.Mahadevan
Bench: R.Mahadevan, J.Sathya Narayana Prasad
W.P.(MD) No.21696 of 2022
BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT
DATED : 13.09.2022
CORAM:
THE HONOURABLE MR.JUSTICE R.MAHADEVAN
and
THE HONOURABLE MR.JUSTICE J.SATHYA NARAYANA PRASAD
W.P.(MD) No.21696 of 2022
and
W.M.P.(MD) Nos.15840 & 15841 of 2022
I.Sumathi ... Petitioner
-vs-
1.The District Collector
Office of the District Collector
Trichy District
2.The District Revenue Officer
Office of the District Collector
Trichy District
3.The Revenue Divisional Officer
Srirangam Revenue Sub Division
Srirangam, Trichy District
4.The Tahsildar
Srirangam Taluk Office
Srirangam, Trichy District ... Respondents
PRAYER: Petition filed under Article 226 of the Constitution of India, to issue a
writ of certiorarified mandamus to call for the records of the Tahsildar of
Srirangam, the 4th respondent's impugned order dated 09.09.2022 and quash
____________
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https://www.mhc.tn.gov.in/judis
W.P.(MD) No.21696 of 2022
the same as illegal and consequently forbearing the respondents herein from
dispossessing the petitioner from her property in S.No.19/1 to an extent of
0.50.0 hectares situated at Navaloorkuttapattu Village, Srirangam Taluk,
Trichy District.
For Petitioner : Mr.Rajaraman.R.
For Respondents : Mr.G.V.Vairam Santhosh
Additional Government Pleader
ORDER
[Order of the Court was made by R.MAHADEVAN, J.] After making submissions at length, the learned counsel appearing for the petitioner sought permission of this Court to withdraw the writ petition and he has also made an endorsement to that effect.
2. In view of the endorsement so made, the writ petition is dismissed as withdrawn. No costs. Consequently, connected miscellaneous petitions are closed.
[R.M.D., J.] [J.S.N.P., J.] 13.09.2022 Index : Yes / No Internet : Yes / No krk ____________ Page 2 of 4 https://www.mhc.tn.gov.in/judis W.P.(MD) No.21696 of 2022 To:
1.The District Collector, Office of the District Collector, Trichy District.
2.The District Revenue Officer, Office of the District Collector, Trichy District.
3.The Revenue Divisional Officer, Srirangam Revenue Sub Division, Srirangam, Trichy District.
4.The Tahsildar, Srirangam Taluk Office, Srirangam, Trichy District.
____________ Page 3 of 4 https://www.mhc.tn.gov.in/judis W.P.(MD) No.21696 of 2022 R.MAHADEVAN, J.
and J.SATHYA NARAYANA PRASAD, J.
krk W.P.(MD) No.21696 of 2022 and W.M.P.(MD) Nos.15840 & 15841 of 2022 13.09.2022 ____________ Page 4 of 4 https://www.mhc.tn.gov.in/judis