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Union of India - Section

Section 1 in The National Institute Of Mental Health And Neuro-Sciences, Bangalore Act, 2012

1. Short title and commencement.

(1)This Act may be called the National Institute of Mental Health and Neuro-Sciences, Bangalore Act, 2012.
(2)It shall come into force on such date as the Central Government may, by notification in the Official Gazette, appoint.