Section 2(10) in Tamil Nadu Patta Passbook Act, 1983
(10)"Tahsildar" means the Tahsildar having jurisdiction over the area in which the land is situated or any other officer of the Revenue Department not below the rank of Deputy Tahsildar authorised by the Government, by notification to exercise the powers conferred on, and discharge the duties imposed upon, the Tahsildar under this Act, for such areas as may be specified in the notification.
