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Patna High Court - Orders

Ramchandra Ram vs Savitri Devi @ Rameshwari Devi on 22 April, 2019

Author: S. Kumar

Bench: S. Kumar

                      IN THE HIGH COURT OF JUDICATURE AT PATNA
                                 CIVIL REVISION No.197 of 2018
                  ======================================================
                  Ramchandra Ram

                                                                        ... ... Petitioner/s
                                                   Versus
                  Savitri Devi @ Rameshwari Devi

                                                            ... ... Respondent/s
                  ======================================================
                  Appearance :
                  For the Petitioner/s   :    Mr.Pankaj Kumar Sinha
                  For the Respondent/s   :    Mr.
                  ======================================================
                  CORAM: HONOURABLE MR. JUSTICE S. KUMAR
                                        ORAL ORDER

5    22-04-2019

Issue notice to sole opposite party both by ordinary process as well as registered post with A/D for which requisites etc. must be filed within a period of one week, failing which this application shall stand dismissed, as against sole opposite party, without further reference to a Bench.

List this case after service of notice or appearance of the sole opposite party whichever is earlier.

(S. Kumar, J) Rajiv/-

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