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[Cites 0, Cited by 0] [Section 40] [Entire Act]

Union of India - Subsection

Section 40(2) in The Dam Safety Act, 2021

(2)The reports referred to in sub-section (1) shall include, but not be limited to, -
(a)assessment of the condition of the structure based on the visual observations and available data on the design, hydrology, construction, operation, maintenance and performance of the structure;
(b)recommendations for any emergency measures or actions, if required, to assure the immediate safety of the structure;
(c)recommendations for remedial measures and actions related to design, construction, operation, maintenance and inspection of the structure, if required;
(d)recommendations for additional detailed studies, investigations and analysis, if required; and
(e)recommendations for improvements in routine maintenance and inspection of dam, if required.