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Perli Shanthi Rufus vs Thangella Joe Thomas on 14 October, 2024

Bench: B.R. Gavai, Prashant Kumar Mishra

                                                   1

                                       IN THE SUPREME COURT OF INDIA
                                        CIVIL ORIGINAL JURISDICTION

                          MISCELLANEOUS APPLICATION (C) NO. 2083 OF 2024
                                                IN
                              TRANSFER PETITION (C) NO. 1904 OF 2023


                 PERLI SHANTHI RUFUS                          Petitioner(s)

                                                 VERSUS


                 THANGELLA JOE THOMAS                         Respondent(s)


                                               O R D E R

1. For the reasons stated in the miscellaneous application, it is hereby allowed in terms of prayer clause (A).

2. The second and third paragraphs of the order dated 13th December, 2023 passed in T.P.(C) No. 1904 of 2023 shall now be read as follows:

“2.....Therefore, F.C.O.P. No. 451 of 2022 titled as “Thangella Joe Thomas V. Perli Shanthi Rufus” pending before the learned Senior Civil Judge at Chirala, Bapatla District is ordered to be transferred to the Family Court-cum-VIII Addl. District and Sessions Judge, Prakasam at Ongole.

3. The learned Senior Civil Judge at Deepak Singh Date: 2024.10.17 14:17:52 IST Chirala, Bapatla District shall send the case record to the transferee Court promptly Reason:

and without any delay”  2

3. Rest of the order shall remain as it is.

….........................J (B.R. GAVAI) ...........................J (PRASHANT KUMAR MISHRA) New Delhi October 14, 2024  3 ITEM NO.19 COURT NO.3 SECTION XII-A S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS Miscellaneous Application No. 2083/2024 in T.P.(C) No. 1904/2023 (Arising out of impugned final judgment and order dated 13-12-2023 in T.P.(C) No. No. 1904/2023 passed by the Supreme Court of India) PERLI SHANTHI RUFUS Petitioner(s) VERSUS THANGELLA JOE THOMAS Respondent(s) (FOR ADMISSION and IA No.167324/2024-MODIFICATION) Date : 14-10-2024 This petition was called on for hearing today. CORAM :

HON'BLE MR. JUSTICE B.R. GAVAI HON'BLE MR. JUSTICE PRASHANT KUMAR MISHRA For Petitioner(s) Mr. Uday B. Dube, AOR For Respondent(s) Ms. Swati Sood, Adv.

Mr. Amit Verma, AOR UPON hearing the counsel the Court made the following O R D E R The miscellaneous application is allowed in terms of the signed order.

(DEEPAK SINGH) (ANJU KAPOOR) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH) [Signed order is placed on the file]