Delhi High Court - Orders
Copy Dim Illegible Document) Sandeep ... vs M/S Karvy Stock Broking Limited on 27 January, 2023
Author: Yashwant Varma
Bench: Yashwant Varma
$~31
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ OMP (ENF.) (COMM.) 18/2023 & EX.APPL.(OS)
86/2023(Direction), EX.APPL.(OS) 87/2023(Ex. Filing Typed
Copy Dim Illegible Document)
SANDEEP KHANNA & ORS. ..... Decree Holders
Through: Ms. Deepshikha Sansanwal,
Adv.
versus
M/S KARVY STOCK BROKING LIMITED
..... Judgement Debtor
Through: Appearance not given.
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
ORDER
% 27.01.2023 The Hon'ble Judge is occupied in Division Bench-I. List on 03.02.2023.
By Order Court Master JANUARY 27, 2023 bh Signature Not Verified Digitally Signed By:NEHA Signing Date:27.01.2023 17:15:51