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[Cites 0, Cited by 0] [Section 151(2)] [Section 151] [Entire Act]

State of West Bengal - Subsection

Section 151(2)(ii) in New Town, Kolkata Development Authority Act, 2007

(ii)to assist the Development Authority,or the Chairman or any officer or other employee of the Development Authority reasonably demanding his aid for the lawful exercise of any power vesting in the Development Authority or the Chairman or such officer or other employee under this Act or the rules or the regulations made thereunder.