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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Madhya Pradesh - Subsection

Section 9(1)(g) in Indian Stamp Act (Madhya Pradesh Prevention of Undervaluation of Instruments) Rules, 1975

(g)number and date of the CollectorÂ’s order which is appealed against, number and date of the order passed in appeal under sub-section (4) of Section 47-A of the Act;