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State of Chattisgarh - Section

Section 7 in Chhattisgarh Protection of Depositors Interest Rules, 2015

7. Details of bankers and persons authorised to operate the bank accounts of the financial establishment:-

S. No. Bank Branch Account number
(1) (2) (3) (4)
       
Name of person authorised Aadhar card number PAN number Address
(5) (6) (7) (8)
       
Phone E-mail ID Name of banker Designation of banker IFSC code of branch
(9) (10) (11) (12) (13)