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State of Chattisgarh - Section
Section 7 in Chhattisgarh Protection of Depositors Interest Rules, 2015
7. Details of bankers and persons authorised to operate the bank accounts of the financial establishment:-
| S. No. | Bank | Branch | Account number |
| (1) | (2) | (3) | (4) |
| Name of person authorised | Aadhar card number | PAN number | Address |
| (5) | (6) | (7) | (8) |
| Phone | E-mail ID | Name of banker | Designation of banker | IFSC code of branch |
| (9) | (10) | (11) | (12) | (13) |