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State of Andhra Pradesh - Section

Section 10 in Andhra Pradesh Common Entrance Test for entry into Under Graduate Diploma in Physical Education (UGDP.Ed.), Bachelor of Physical Education (B.P.Ed.) Courses Rules, 2003

10. Functions of the Convenor of the Committee.

- The Convenor of the PECET shall subject to such directions as may be issued by the Chairman to discharge his duties in the matters relating to the PECET. The Convenor, is specifically responsible for discharging the following functions:
(1)The printing of application form of PECET.
(2)Issuing the notification inviting application for the Entrance Test.
(3)Sale of application forms and issue of Hall-Tickets.
(4)Appointment of Coordinators/Chief Superintendents/Observers of various Test Centres.
(5)Payment of remuneration for various items/services utilized for the purpose of PECET.
(6)Maintenance and submission of accounts to the APSCHE
(7)Publication of results and dispatch of Itank Cards to the qualified candidates.
(8)Such other duties as entrusted by the Chairman.