Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 44] [Entire Act] State of Tripura - Subsection Section 44(c) in The Tripura Co-operative Societies Act, 1974 (c)any other tax or fee or duty (or any portion thereof) payable by or on behalf of a society under any law for the time being in force, with the Government is competent to levy.
