Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 32] [Entire Act] State of Gujarat - Subsection Section 32(viii) in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003 (viii)rules to be observed and enforced by colleges and recognized institutions and approved institutions in respect of transfer of students,
