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Supreme Court - Daily Orders

C.I.T. vs Sahara India Mutual Benefit Co. Ltd. ... on 15 April, 2014

¬ITEM NO.10                    COURT NO.8               SECTION XVII

              S U P R E M E    C O U R T   O F    I N D I A
                            RECORD OF PROCEEDINGS
                       CIVIL APPEAL D.NO(s). 3884 OF 2014

RELIANCE INF. LTD                                        Appellant (s)

                    VERSUS

MAHARASHTRA ELEC. REG. COMM. & ORS                       Respondent(s)

(With appln(s) for c/delay in filing appeal, c/delay in re-filing
appeal and office report)
(FOR PREL. HEARING)

Date: 15/04/2014     This appeal was called on for hearing today.

CORAM :
          HON’BLE MR. JUSTICE CHANDRAMAULI KR. PRASAD
          HON’BLE MR. JUSTICE PINAKI CHANDRA GHOSE

For Petitioner(s)       Mr.   Shyam Divan, Sr. Adv.
                        Mr.   Hasan M., Adv.
                        Mr.   Aditya Panda, Adv.
                        Mr.   Shiv Kumar Suri, Adv.

For Respondent(s)

              UPON hearing counsel the Court made the following
                                  O R D E R

Delay condoned.

Issue notice as to why the appeal be not admitted.

(S.K. Rakheja) (Indu Satija) Court Master Assistant Registrar