Calcutta High Court (Appellete Side)
Sri Shailendra Misra vs Life Insurance Corporation Of India & ... on 22 July, 2021
Author: Rajasekhar Mantha
Bench: Rajasekhar Mantha
22.07.2021.
Item no. 45.
Court No.13 ap W.P.A. No. 17994 of 2007 (Through Video Conference) Sri Shailendra Misra Versus Life Insurance Corporation of India & Ors. Mr. Ayan Banerjee, Mr. Soumo Chaudhury.
..For the petitioner.
Counsel for the petitioner, Mr. Banerjee, seeks further time to contact his client.
This Court notes that on 20th July, 2021 the matter was adjourned peremptorily till today.
Hence, prayer for accommodation is rejected. W.P.A. No. 17994 of 2007 shall stand dismissed.
Interim order, if any, shall stand vacated. There will be no order as to costs. All parties are directed to act on a server copy of this order on usual undertakings.
(Rajasekhar Mantha, J.)