Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 201(2)] [Section 201] [Entire Act]

State of Odisha - Subsection

Section 201(2)(a) in The Orissa Municipal Corporation Act, 2003

(a)the purpose of education intended to be imparted by a Government school or Government aided school or Corporation school or any other educational institution affiliated to any university or the All India Council for Technical Education, and