Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Rajasthan - Subsection Section 8(viii) in The Rajasthan State Warehousing Corporation (Staff) Regulations, 1974 (viii)If any question arises regarding the seniority of an employee, the decision of the Managing Director/Chairman shall be final in the matter.
