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[Cites 0, Cited by 0] [Section 159] [Entire Act]

State of Goa - Subsection

Section 159(2) in Goa Prisons Rules, 2006

(2)Food, Toilet, Clothing and Bedding. - No food from outside shall be allowed for the high security prisoners. The prisoners lodged in cellular confinement under sub-rule (2) of rule 157 shall not be allowed to cook for themselves. The other high security prisoners may have a common kitchen. No under-trial, detenu or convict shall be allowed to enter the high security enclosure. Admissibility to toilet articles, clothing and bedding shall be the same as that given to other undertrial and convict prisoners.