Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(i) in The Orissa Legislative Assembly Members' (Medical Attendance) Rules, 1965

(i)The words and expressions used in these rules but not defined shall have the same meaning as has been respectively assigned to them under the Act.