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[Cites 0, Cited by 0] [Section 31A(4)] [Section 31A] [Entire Act]

State of Uttar Pradesh - Subsection

Section 31A(4)(xii) in The U.P. Co-operative Societies Act, 1965

(xii)to delegate all or any of the powers, authorities and discretions vested in him to an employee or employers of any society, subject to the ultimate control and authority being retained by him.]