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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Chattisgarh - Subsection

Section 20(6) in International Institute of Information Technology (IIIT) University Act, 2013

(6)[ The search committee shall submit the panel within six weeks from the date of its constitution, or such further time as the Chancellor may deem fit:Provided that except in respect of the appointment of the first Director of the Institute, such further time shall not exceed four weeks.] [Substituted by C.G. Act No. 11 of 2014, dated 5.8.2014.]