Calcutta High Court (Appellete Side)
Ashok Kumar Jana @ Ashok Jana vs The Contai Municipality & Ors on 28 March, 2024
Author: Arijit Banerjee
Bench: Arijit Banerjee
D/L
Item No. 13
28.03.2024
KOLE
MAT 1840 of 2022
With
IA No. CAN 1 of 2023
With
IA No. CAN 2 of 2023
Ashok Kumar Jana @ Ashok Jana
-Vs.-
The Contai Municipality & Ors.
Mr. Sounak Bhattacharjee,
Mr. S. Mondal,
Mr. A. Halder
... for the appellant.
Mr. Soumen Kr. Dutta,
Mr. Subham Dutta,
Mr. S. Uddin,
... for the respondent no. 5.
Read order dated February 5, 2024.
Learned Advocate for the respondent no. 5 says that although the appellant was supposed to file a supplementary affidavit by February 19, 2024, a copy of such affidavit has been served on the respondent no. 5 only on March 14, 2024. He prays for extension of time to file affidavit in opposition.
Let affidavit in opposition be filed by 11.04.2024. Reply thereto, if any, be filed by 18.04.2024.
Let this matter be listed again on 18.04.2024.
(Arijit Banerjee, J.) (Supratim Bhattacharya, J.)