Punjab-Haryana High Court
State Of Haryana And Another vs Chetan Parkash And Another on 23 January, 2012
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
R.F.A. No.3102 of 2010 (O&M)
(L.A.C. No.37 of 2007)
State of Haryana and another ...Appellants
Versus
Chetan Parkash and another ...Respondents
CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL.
Present: Mr. H.S. Hooda, Advocate General, Haryana with
Mr. Ashish Gupta, Assistant Advocate General, Haryana.
None for the land owner.
Mr. D.V. Sharma, Senior Advocate with
Ms. Shivani Sharma, Advocate for HUDA
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RAJESH BINDAL , J For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No. 2218 of 2007, titled as Smt. Maya and others Vs. State of Haryana and others.
(RAJESH BINDAL) 23.01.2012 JUDGE hemlata