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[Cites 0, Cited by 3] [Entire Act]

State of Bihar - Section

Section 4 in The Bihar Health Cess Act, 1977

4. Health cess to be collected to the nearest paisa.

- In determination of the amount of health cess, payable under this Act, fraction of a paisa less than half a paisa shall be disregarded and fractions of a paisa equal to or exceeding half paisa shall be regarded as one paisa.