Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Nagaland - Subsection Section 11(a) in The Nagaland Excise Act, 1967 (a)prohibit the import or export of any intoxicant into or from the territories to which this Act applies or any part thereof, or
