Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Jharkhand - Subsection Section 2(viia) in Jharkhand Cinemas (Regulation) Rules, 2000 (viia)[ "corrupt practice" includes purchase and sale of tickets at a price higher than that stated on the face of the tickets;] [Inserted by S O. 1975 dated 18.12.1976.]
