Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Bihar - Subsection

Section 19(c) in The Bihar State Housing Board Act, 1982

(c)for regulating the grant of leave of absence, leave allowances and acting allowances to the officers and employees of the Board: