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[Cites 0, Cited by 1] [Section 15(6)] [Section 15] [Entire Act]

State of Maharashtra - Subsection

Section 15(6)(a) in The Maharashtra Village Panchayats Act, 1959

(a)who, with a view to inducing any voter to give or to refrain from giving a vote in favour of any candidate, offers or gives any money or valuable consideration, or holds out any promise of individual profit, or holds out any threat of injury to any person, or