Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 1 in Special Marriage (West Bengal Amendment) Act, 1999 1. Short title and commencement. (1)This Act may be called the Special Marriage (West Bengal Amendment) Act, 1999.(2)It shall come into force at once.
