Calcutta High Court
Asit Kumar Palit vs Wpil Ltd & Ors on 6 August, 2008
Author: Jayanta Kumar Biswas
Bench: Jayanta Kumar Biswas
CS No. 69 of 2005
IN THE HIGH COURT AT CALCUTTA
Constitutional Writ/Civil Appellate/Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
ASIT KUMAR PALIT Plaintiff/Petitioner/Applicant
Versus
WPIL LTD & ORS. Defendant/Respondent
For Plaintiff/Petitioner : Mr. Jayanta Mitra, Sr. Advocate For Defendant/Respondent : Mr. Moloy Ghosh, Advocate BEFORE:
The Hon'ble JUSTICE JAYANTA KUMAR BISWAS Date : 6th August, 2008.
The Court : Mr. Mitra, counsel for the plaintiff, submits that he has a specially fixed matter at 2.45 P.M. before another Court, and that in this matter he will take some time.
Under the circumstances, further hearing of this suit is adjourned for the day only.
(JAYANTA KUMAR BISWAS, J.) G/