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Madhya Pradesh High Court

M/S Jhabua Power Ltd. vs Appellate Authority Under Bocw Cess Act on 29 November, 2018

1 MP-557-2018 The High Court Of Madhya Pradesh MP-557-2018 (M/S JHABUA POWER LTD. Vs APPELLATE AUTHORITY UNDER BOCW CESS ACT) 7 Indore, Dated : 29-11-2018 None present for the petitioner. List the case in the month of January,2019.

(ROHIT ARYA) JUDGE sh Digitally signed by SEHAR HASEEN Date: 2018.11.30 16:47:32 +05'30'