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State of Chattisgarh - Section

Section 17 in Chhattisgarh Swami Vivekanand Technical University Adhiniyam, 2004

17. [ [Omitted by C.G. Act No. 17 of 2014, dated 21.8.2014.]

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17. Recruitment through State University Service.- The post of Registrar and such other cadres of other officers shall be filled from the officers of the State University Service Constituted under the Chhattisgarh University Adhiniyam, 1973 (No. 22 of 1973). In case of non-availability of such officers the posts shall be filled in by the Kuladhipati by securing the services of suitable officers on deputation.