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[Cites 0, Cited by 0] [Section 19(6)] [Section 19] [Entire Act]

State of Uttar Pradesh - Subsection

Section 19(6)(a) in Uttar Pradesh Public Premises (Eviction of Unauthorised Occupants) Act, 1972

(a)In Section 57, the words, figures and letters 'and also for performing the functions referred to in Chapter VII of the Uttar Pradesh Avas Evam Vikas Parishad Adhiniyam, 1965, As applicable to Trust premises under Section 95-A' shall be omitted;