Section 3(1)(e) in The Karnataka Professional Education Institutions (Regulation of Admission and Determination of Fee) Act, 2006

[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

(e)Three persons to be nominated by the State Government from among the Principals of aided or unaided colleges - Members

(i)One from medical colleges

(ii)One from dental colleges

(iii)One from engineering colleges

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