Jammu & Kashmir High Court
Krishan Singh vs Jammu And Kashmir Bank Ltd. And Others on 26 September, 2022
Author: Javed Iqbal Wani
Bench: Javed Iqbal Wani
Sr. No. 63
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT JAMMU
WP(C) No. 2794/2021
Krishan Singh .....Appellant(s)/Petitioner(s)
Through: Mr. A. R. Bhat, Advocate.
Vs
Jammu and Kashmir Bank Ltd. and others ..... Respondent(s)
Through: Mr. Siddhant Gupta, Advocate for R-1 to 3.
Coram: HON'BLE MR. JUSTICE JAVED IQBAL WANI, JUDGE
ORDER
26.09.2022 Reply is stated to have been filed.
Adjourned at the request of learned counsel for the petitioner.
List on 02.11.2022.
(Javed Iqbal Wani) Judge Jammu 26.09.2022 Shivalee