Madhya Pradesh High Court
Laxman Singh vs The State Of Madhya Pradesh on 8 January, 2024
Author: Vishal Dhagat
Bench: Vishal Dhagat
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 56941 of 2023 (LAXMAN SINGH Vs THE STATE OF MADHYA PRADESH) Dated : 08-01-2024 Shri Shishir Verma - Advocate for applicant.
Shri S.P. Chadar - Govt. Adv. for the State.
Learned Govt. Advocate is directed to call for the counter case diary also.
List in the week commencing 22.01.2024.
(VISHAL DHAGAT) JUDGE pn Signature Not Verified Signed by: PANKAJ NAGLE Signing time: 1/9/2024 1:47:56 PM