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State of Andhra Pradesh - Section

Section 1 in Andhra Pradesh (Telangana Area) Tenancy And Agricultural Lands Rules, 1951

1. Short title and commencement:.

- These rules may be called the "Andhra Pradesh (Telangana Area) Tenancy and Agricultural Lands Rules, of 1951" and shall come into force from the date of publication of the same in the Gazette.