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State of Haryana - Section

Section 56 in Haryana Municipal Drainage and Sanitation Bye-laws, 1977

56. Size of rain water pipes.

- A rain water pipe of minimum area of 75 sq. m. shall be provided for every 50 sq.m. of the flat roof area (slope of roof being 1 : 48 or for every 100 sq. metres of sloping roof area).