Jharkhand High Court
M/S Shivam Iron & Steel Co.Ltd vs State Of Jharkhand & Ors on 26 September, 2011
Author: R.K.Merathia
Bench: R.K.Merathia, D.N.Upadhyay
IN THE HIGH COURT OF JHARKHAND AT RANCHI
WPT No. 5526 of 2011
With
WPT No. 5579 of 2011
With
WPT No. 5650 of 2011
With
WPT No. 5712 of 2011
With
WPT No. 5741 of 2011
M/s Shivam Iron & Steel Co. Ltd........ Petitioner (In WPT No. 5526/2011)
M/s Sundaram FerroTech. Pvt. Ltd........Petitioner (In WPT No. 5579/2011)
M/s S.B.W. Udyog Ltd & Ors........ Petitioners (In WPT No. 5650/2011)
M/s Telco Construction Equipment
Company Ltd (TELCON)................ Petitioner (In WPT No. 5526/2011)
M/s Giridih Mines & Mineral (P) Ltd...... Petitioner (In WPT No. 5526/2011)
Versus
State of Jharkhand & Ors ..................Respondents (In all the cases)
......
Coram: Hon'ble Mr. Justice R.K.Merathia Hon'ble Mr. Justice D.N.Upadhyay ......
For the Petitioner : M/s. Sumeet Gadodia, A.K.mahato For the Respondents : M/s. Rajiv Ranjan, Ajit Kumar, AAG ......
th
Order No. 2 Dated the 26
September 2011
Counsel for the petitioners prays for an order similar to the order dated 22nd September 2011, passed in WPT No. 5000 of 2011 and analogous cases.
Counsel appearing for the respondents has got no objection. The respondent State be restrained from recovering any amount of tax from the writ petitioners under the Act of 2011. However, the writ petitioners shall furnish security for the amount to the State from time to time for payment of the tax and interest, in case they fail to succeed in these petitions. The security be submitted within a period of four weeks from today.
Put up these cases for final hearing on 12th December 2011 alongwith WPT No. 5000 of 2011 and analogous cases.
(R.K.Merathia, J) (D.N.Upadhyay, J) Mukund/