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State of Punjab - Section

Section 1 in Punjab Recruitment of Multipurpose Health Workers (Female) Act, 2001

1. Short title and commencement.

(1)This Act may be called the Punjab Recruitment of Multipurpose Health Workers (Female) Act, 2001.
(2)It shall be deemed to have come into force on and with effect from the 12th day of July, 1992.