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State of Gujarat - Section

Section 34 in Gujarat Metropolitan Planning Committees Rules, 2016

34. Place of Meeting.

(1)All meetings of the Committee shall be held at the headquarters of the Committee or such other place as may be decided by Chairperson.
(2)The first meeting of the newly constituted Committee shall be held within thirty days from the date of the Constitution of the Committee. The period of ninety days shall not intervene between its last meeting and the next meeting.