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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(3) in The Rajasthan Municipalities (Class IV Services) (New Pay Scales) Rules, 1973

(3)In case where fixation of pay in the new pay scales proves continuously disadvantageous after a certain stage in the pay scales due to adverse change in the rate of increment in the new pay scales, they pay of a member at that stage shall be fixed at a next higher stage in the new pay scales.