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[Cites 0, Cited by 0] [Section 401(3)] [Section 401] [Entire Act]

State of Punjab - Subsection

Section 401(3)(k) in The Punjab Municipal Act, 1999

(k)carrying out such other work, as is necessary in the opinion of the Chief Officer, for reasons to be recorded in writing, to maintain the building in a condition of good repair or to secure it to prevent danger to human life.