Madras High Court
M.Sellathambi vs N.O.Sukhaputra on 7 March, 2023
Author: M.Dhandapani
Bench: M.Dhandapani
CONTEMPT PETITION No.203 of 2023
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 07.03.2023
CORAM:
THE HONOURABLE MR. JUSTICE M.DHANDAPANI
CONTEMPT PETITION No.203 of 2023
M.Sellathambi ...Petitioner
vs.
1. N.O.Sukhaputra, I.A.S.,
District Revenue Officer,
Tanjore District, Tanjore.
2. V.S.Sakthivel,
Tahsildar,
Tanjore Taluk, Tanjore,
Tanjore District. ...Respondents
Contempt Petition filed under Section 11 of the Contempt of Courts
Act, 1971, seeking to punish the Respondents for wilful disobedience of the
order dated 08.08.2022 passed by this Court in W.P.No.20141 of 2022.
For Petitioner :M/s.C.Prakasam
For Respondents :Mr.E.Veda Bagath Singh, Spl.GP
ORDER
This Contempt Petition is filed seeking to punish the Respondents for wilful disobedience of the order dated 08.08.2022 passed by this Court in Page No.1 of 3 https://www.mhc.tn.gov.in/judis CONTEMPT PETITION No.203 of 2023 W.P.No.20141 of 2022.
M.DHANDAPANI,J.
skt
2. Today, when the matter is taken up for hearing, Special Government Pleader appearing for the Respondents submitted that, the order under contempt has been complied with, vide proceedings dated 03.03.2023 and produced a copy of the same before this Court.
3. Recording the submissions of the learned Special Government Pleader, this Contempt Petition is closed.
07.03.2023
skt
Index : Yes/No
Speaking Order : Yes/No
Page No.2 of 3
https://www.mhc.tn.gov.in/judis CONTEMPT PETITION No.203 of 2023 CONTEMPT PETITION No.203 of 2023 Page No.3 of 3 https://www.mhc.tn.gov.in/judis