Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Telangana - Subsection

Section 19(1) in The Telangana Panchayat Raj (Conduct of Elections) Rules, 2018

(1)Each candidate may appoint such number of counting agents at the place or places fixed for counting as may be specified by the District Election Authority.